Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(v) in Rajasthan Land Revenue (Land Records) Rules, 1957

(v)to act directly or indirectly as an agent of land holder, tenant, cultivator or any others person; and