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[Cites 0, Cited by 0] [Section 79A(2)] [Section 79A] [Entire Act]

State of Chattisgarh - Subsection

Section 79A(2)(f) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(f)The place, date and hour. specified in column (7) of the schedule will be the place, date and hour for withdrawal of candidature;