Section 4(1)(iii) in The Gujarat Regularisation of Unauthorised Development Act, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(iii) in The Gujarat Regularisation of Unauthorised Development Act, 2001

(iii)land under alignment of roads indicated in development plan or a town planning scheme or under alignment of a public road or an internal road, of approved lay out,

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State of Gujarat - Subsection

Section 4(1)(iii) in The Gujarat Regularisation of Unauthorised Development Act, 2001