[Cites 0, Cited by 0]
[Section 12]
[Entire Act]
State of Bihar - Subsection
Section 12(2) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980
| Rs. | |||
| (a) | is 5 but does not exceed 20 | ... | 20.00 |
| (b) | exceeds 20 but does not exceed 50 | ... | 40.00 |
| (c) | exceeds 50 but does not exceed 100 | ... | 80.00 |
| (d) | exceeds 100 but does not exceed 200 | ... | 160.00 |
| (e) | exceeds 200 but does not exceed 400 | ... | 320.00 |
| (f) | exceeds 400 | ... | 400.00 |