Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(3) in Delhi Private Security Agencies (Regulation) Rules, 2009

(3)The agency may make an enquiry for verifying the particulars of the person seeking employment as guard, either by itself or may forward Form-II to the concerned Deputy Commissioner of Police or the Superintendent of Police or the officer authorized for this purpose, as the case may be.