Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Karnataka - Subsection Section 61(6) in University of Horticultural Sciences Act, 2009 (6)The State Government shall lay a copy of the recommendations together with a memorandum indicating the action taken before both Houses of the State Legislature.
