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State of Tamilnadu - Section

Section 1 in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

1. Short title, applicability and commencement.

(1)These rules may be called the Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017.
(2)They shall extend to the whole of the State of Tamil Nadu.
(3)They shall come into force on the 21st day of September 2017.