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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(2) in Rules for the Government Tibbi College, Patna

(2)If any candidate selected under Rule 13 fails to pay the admission fee in accordance with sub-rule (1) of this Rule the Principal may remove his name from the list of candidates admitted under Rule 13.