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Patna High Court - Orders

Gopal Krishna Mishra vs The Food Corporation Of India& on 3 September, 2008

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CWJC No.1815 of 2006
                                 GOPAL KRISHNA MISHRA
                                        Versus
                         THE FOOD CORPORATION OF INDIA& ORS
                                     -----------

5     3.9.2008

Let the matter come up in top thirty cases after one as prayed for on behalf of the respondents RPS (Ajay Kumar Tripathi,J.)