Delhi High Court - Orders
Mithan Lal Deceased Through Lrs ... vs Sangam Supari Co. & Ors on 24 February, 2026
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~54 & 55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 134/2022, CM APPL. 47733-47734/2022
MITHAN LAL DECEASED THROUGH LRS VIRENDER KUMAR
& ORS.
.....Appellant
Through: Mr. Divyansh Rawal, Mr. Imran
Khan, Advocates.
versus
SANGAM SUPARI CO. & ORS.
.....Respondent
Through: Mr. Ravi Kr. Aggarwal, Mr. Vinod
Gaur & Mr. Ishaan Aggarwal,
Advocates for R-1 to 3.
55
+ RSA 215/2024, CM APPL. 74187/2024
SH ANIL KUMAR & ORS.
.....Appellant
Through: Mr. Divyansh Rawal, Mr. Imran
Khan, Advocates.
versus
M/S SANGAM SUPARI CO & ORS.
.....Respondent
Through: Mr. Ravi Kr. Aggarwal, Mr. Vinod
Gaur & Mr. Ishaan Aggarwal,
Advocates for R-1 to 2.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 24.02.2026
1. Learned counsel for the Appellant submits that there are talks of Settlement, though it is specifically denied by the learned counsel for the Respondent.
2. Learned counsel for the Appellant is busy in another Court.
3. List for framing of Substantial Question of Law and also for This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:38:35 arguments on Appeal on 26.05.2026.
NEENA BANSAL KRISHNA, J.
FEBRUARY 24, 2026/va This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:38:35