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[Section 50]
[Entire Act]
State of Goa - Subsection
Section 50(2) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967
| (i) | For each day on which the inspection is made | 50 paise per hour subject to a maximum of Rs. 2 per day. | |
| (ii) | For every certified copy of a serial number or entry in therecord of rights, register of mutations, or register ofcultivators and crops. | 5 paise. |