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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(8) in The Orissa Animal Contagious Diseases Rules, 1957

(8)At least eight hours' notice of such entry shall be given in writing in the form provided in Appendix B to these rules, which shall be duly served on the owner or occupant of the premises.