Karnataka High Court
B G Rajendra Kumar S/O R Ganganna vs G D Reddappa Shetty on 12 April, 2010
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
{N THE HEGH Comm" 0;: KARNATAKA AT BANGALORE
Dated this the 12"' day of April , 2010
Before
THE HON'BLE MR JUSTICE HULUVADI G 1aA_s321I;1ۤH;-~.f: _
Crimir-ta! Revisi():7 Petition 381 / 2_f}-.'}~8.. V
Between :
-B G Rajendra Kumar, 36 yrs
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S/0 R Ganganna
SRP Groupbest Marketing Company
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And:
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Respondent
_"§«'..§;.Vi»:';';:A'<)As_1: ifatitéun is fiicd under 3397 r/w 40I',Cr.PC praying :0
Sci £~',.\'i(.15i-_'LhCVC'.}]'§V'iC2i(V)'f1 0rde1'd;:Ie(} 2.3.2007 in CC 298()/'2{)U6 by {he Xiii
Add 1. MM. B.zsng;;:}0 rc.
Th§S I?_"'cvési0:1 Petition coining on For furiht-tr hearing this (my, the
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ORDER
None appears for the petitioner though £116 11}zI[[€_iT,,i,\'_ f7at.s.~;{'-:.rJ:"o\{c1' u'nd._ ' Callled in the afternoon.
Petition is dismissed for n()n«proséc;1{I0.n. % "
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