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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(d) in The Jammu and Kashmir Municipal Ombudsman Act, 2010

(d)where the irregularity is due to omission or inaction, cause to supply the omission and to rectify the mistake.