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State of Assam - Section

Section 16 in Gauhati University Travelling Allowance Rules, 1966

16.

The Vice-Chancellor of the University when on tour may draw daily allowance of Rs. 16 within the State of Assam and Rs. 32 outside the State of Assam. If he travels by his own car he may draw mileage allowance under Rule 15 and if by train, by steamer or by air he may draw mileage allowance admissible to a senior grade employee.