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State of Tamilnadu - Section

Section 8 in Tamil Nadu Village Panchayats (Transfer of Irrigation Functions To Village Panchayats and Panchayat Union Councils) Rules, 1999

8. Watch over bunds.

- The village panchayat or panchayat union council, as the case may be, shall be responsible for keeping watch over the bund of the respective irrigation work during the rainy season.