Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(k) in The Maharashtra Electricity (Supply) Rules, 1963 (k)names of licensees for whom Rating Committee were set up by the Board during the year under section 57-A to examine the charges for supply of electricity:
