Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(ii) in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953 (ii)An appeal under Section 10 shall be filed within 30 days from the date on which the order against which it is filed has been made.
