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Himachal Pradesh High Court

Devender Singh Kutaal vs . State Of H.P. & Ors. on 11 October, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Devender Singh Kutaal vs. State of H.P. & ors.

CWP No. 3826 of 2023-C .

11.10.2023 Present: Mr. M.A. Safee, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, Additional Advocates General with Mr. Gautam Sood and Mr. Rahul Thakur, Dy. Advocates General for respondents/State.

of More time sought to file reply. Be filed on or before the next date. List on 29.11.2023.

                           rt

                October 11, 2023                         (Satyen Vaidya)
                (PK)                                          Judge.








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