Bombay High Court
Hindustan Unilever Ltd vs Ashique Chemicals And Ors on 7 January, 2019
Author: S.J.Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 1 994-COMIP-50-2010.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMIP NO. 50 OF 2010
Hindustan Unilever Limited ... Plaintiff
Versus
Ashique Chemicals and Ors. ... Defendants
Mr.Alankar Kirpekar a/w. Mr. Shekhar Bhagat i/b. MAG Legal for the Plaintiff.
Mr.Vaibhav Keni a/w. Mr. Sumeet Rane i/b. Legasis Partners for the Defendants.
CORAM : S.J. KATHAWALLA, J.
DATED : 7TH JANUARY,2019 P.C.:
By an Order dated 12th March, 2015, the above Suit is adjourned sine die. In view thereof, office shall not place the above Suit on board unless specifically directed by this Court.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 09/01/2019 ::: Downloaded on - 11/01/2019 05:59:08 :::