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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1)(c) in The Orissa Panchayat Samiti Act, 1959

(c)management of such trusts and endowments and other institutions as may be entrusted to them under any law for the time being in force or under orders of Government;