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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(b)"Appointing Authority", except in the case of deputationists where prescribed elsewhere by the parent Government/organization, means -
(i)Chairperson, in respect of all Group A and B posts; and
(ii)Secretary or any other officer of the Commission duly authorised in respect of all Group C and D posts.