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[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(3)(ii) in Rajasthan Co-operative Societies Act, 1965

(ii)an order for the winding up of Bank shall be made by the Registrar if so required by the Reserve Bank of India in the circumstances referred to in section 13D of the Deposit Insurance Corporation Act, 1961 (Central Act 47 of 1961);