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Union of India - Section

Section 20 in The Cine-Workers Welfare Fund Rules, 1984

20. Budget .-(1) The annual budget as prepared by the Commissioner in consultation with the Finance sub-Committee shall be considered by the Advisory Committee concerned each year and thereafter a copy of the Budget as approved by the Advisory Committee, shall be forwarded not later than 1st day of October each year for sanction to the Central Government which may make such alternations therein as it consider necessary before its sanction.

(2)The budget to be forwarded to the Central Government shall be accompanied by detailed self-contained notes explaining new schemes included therein.