Madhya Pradesh High Court
Anheser Busch Inbev India Limited vs Som Distilleries And Breweries Ltd. on 13 August, 2019
Author: Nandita Dubey
Bench: Nandita Dubey
1 FA-492-2019 The High Court Of Madhya Pradesh FA-492-2019 (ANHESER BUSCH INBEV INDIA LIMITED Vs SOM DISTILLERIES AND BREWERIES LTD.) 4 Jabalpur, Dated : 13-08-2019 Parties through their counsel. As prayed, list this matter on 29.08.2019.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2019.08.19 11:46:56 +05'30'