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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(14)(vi) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(vi)the facilities to be given by the lessee for working other minor minerals in the leased area or adjacent areas;