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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(ii) in The Rajasthan Industrial Housing Allotment Rules, 1957

(ii)in the case of retirement, resignation or termination of service, for a period not exceeding one month from the date of retirement, resignation or termination of service as the case may be;