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[Cites 0, Cited by 1] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(d) in Rajasthan Transparency in Public Procurement Act, 2012

(d)fails to provide performance security or any other document or security required in terms of the bidding documents after being declared the successful bidder, without valid grounds,