Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10) in Uttar Pradesh State Universities Act, 1973

(10)'hall (or college) of a University' means a unit of residence for students maintained or recognised by the University at which provision is made for imparting tutorial and other supplementary instructions;