Delhi High Court - Orders
Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 23 August, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 225/2020
MAHUA BINDAL ..... Appellant
Through: Mr. Samar Bansal and Ms Harsheen
Madan Palli, Advocates.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
..... Respondents
Through: Mr. Aparajita Sinha for Ms. Tara
Narula, Advocate for R-2.
Mr. T. Singhdev, Adv for R-3.
Mr.Ajay Digpaul, CGSC and
Mr.Kamal R. Digpaul, Adv. for
respondent/UOI.
Mr.Shivendra Singh, Advocate for
R-5 to R-10.
Mr. Apoorv Kurup and Ms. Nidhi
Mittal, Advs for UGC.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 23.08.2021 The hearing has been done by way of video conferencing.
CM APPL. 27227/2021Keeping in view the heavy board of this Court, it is not possible to accommodate the request for early hearing.
Accordingly, the present application is dismissed.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.08.2021 14:06:29The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J AUGUST 23, 2021 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.08.2021 14:06:29