Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(h) in Bihar Excise (Mahua Flowers) Rules, 2006 (h)the number and the date of import authorisation or no objection certificate granted by the Excise Authority of the place to which Mahua flowers are to be exported.
