Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 26(3)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3)(a) in The Gift-Tax Act, 1958

(a)refuses to state a case on the ground that no question of law arises, or