Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(7) in Assam Yoga Council Act, 2018 (7)The registrations under this section shall be done in accordance with the provisions of this Act and the rules framed thereunder and on payment of prescribed fee in every case.
