Supreme Court - Daily Orders
Shree Krishna Steels vs Abg Cement Ltd. on 17 August, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.43 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22540/2015
(Arising out of impugned final judgment and order dated 10/04/2015
in APP No. 312/2015 in CP No. 849/2014 passed by the High Court of
Bombay)
SHREE KRISHNA STEELS Petitioner(s)
VERSUS
ABG CEMENT LTD. Respondent(s)
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and interim relief)
Date : 17/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Abhigya, Adv.
Mr. Abhay Singh Kushwaha, Adv.
Mr. Siddharth Rajkumar Murarka,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.08.18
14:21:55 EAST
Reason: