Section 319 in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

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State of Rajasthan - Section

Section 319 in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

319. Miscellaneous:

(a)Medicinal and Pharmaceutical Products

(b)Soaps

(c)Paints, Varnishes and Lacquers, etc.

(d)Matches

(e)Lac (including Shellac)

(f)Others