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State of Assam - Section

Section 17 in The Assam Agricultural University Act, 1968

17. Officers of the University.

- The following shall be the officers of the University, namely :
(1)The Chancellor;
(2)The Vice-Chancellor;
(3)The Registrar;
(4)The Comptroller;
(5)The Director of Physical Plant;
(6)The Director of Student Welfare ;
(7)The Deans of Faculties ;
(8)The Director of the College of Basic Sciences and Humanities ;
(9)The Director or Research ;
(10)The Associate Director of Research ;
(11)The Director of Extension ;
(12)The Associate Director of Extension ;
(13)The Director of Post-Graduate Studies ;
(14)Two Librarians ; and
(15)Such other persons in the service of the University as may be declared by the Statutes to be officers of the University.