Supreme Court - Daily Orders
Mansoor Ali Farida Irshad Ali vs The Tahsildar-I, Special Cell on 17 April, 2023
ITEM NO.37 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 1665/2023
MANSOOR ALI FARIDA IRSHAD ALI & ORS. Petitioner(s)
VERSUS
THE TAHSILDAR-I, SPECIAL CELL & ORS. Respondent(s)
Date : 17-04-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anand Dilip Landge, AOR
For Respondent(s)
Mr. Aniruddha Joshi, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Omkar Jayant Deshpande, Adv.
Mrs. Pradnya Shashibhushan Adgaonkar, Adv.
Mr. Gaurav Agrawal, AOR
Mr. Madhav Chitale, Adv.
Ms. Tanvi Kakar, Adv.
Mr. Nirbhay Singh, Adv.
Mrs. Suchitra Atul Chitale, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos.2, 3 and 6 are granted four weeks’ time for filing counter affidavit.
Service is complete on respondent No.4. Ld. Advocate-on- record, Mr. Samrat K. Shinde appears for respondent No.4 and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.
Signature Not VerifiedService is complete on the remaining respondents, but Digitally signed by PRIYANKA MALIK none has entered appearance.
Date: 2023.04.19 14:37:51 IST Reason:
List again on 3.7.2023.
ATUL M. KURHEKAR Registrar