Section 0(6)(b) in Bihar Electricity Supply Code, 2007

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(b)"unauthorised use of electricity" means the usage of electricity-

(i)by any artificial means; or

(ii)by a means not authorised by the concerned person or authority or licensee; or

(iii)through a tampered meter; or

(iv)for the purpose other than for which the usage of electricity was authorized; or

(v)for the premises or areas other than those for which the supply of electricity was authorized.

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