Supreme Court - Daily Orders
P Rajavel vs Sabitha on 16 January, 2015
Bench: Ranjan Gogoi, Arun Mishra
ITEM NO.34 & 45 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) NO. 488/2014
IN
C.A. NO. 3342/2014
P RAJAVEL PETITIONER(S)
VERSUS
SABITHA AND ORS RESPONDENT(S)
(WITH OFFICE REPORT)
WITH
CONMT.PET.(C) NO. 523/2014 IN C.A. NO. 3342/2014
(WITH APPLN.(S) FOR APPLICATION FOR PERMISSION TO FILE CONTEMPT
PETITION AND OFFICE REPORT)
CONMT.PET.(C) NO. 524/2014 IN C.A. NO. 3342/2014
(WITH OFFICE REPORT)
I.A.NO.1 IN CONMT. PET. (C) NO. D.915/2015 IN C.A. NO.3342/2014
(FOR PERMISSION TO FILE CONTEMPT PETITION AND OFFICE REPORT)
Date : 16/01/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s)
Cont.P.(C) 488/14 Mr. Rajeev Dhavan, Sr. Adv.
Mr. P.R. Govilan Poongkuntran, Adv.
Mrs. Geetha Kovilan, Adv.
Cont.P.(C) 523/14 & Mr. Colin Gonsalves, Sr. Adv.
I.A.NO.1 in Ms. Dakshayani Reddy, Adv.
Cont.P.D.915/15 Mr. Aditya Verma, Adv.
Mr. Arjun Krishnan, Adv.
Ms. S. Lakshmi, Adv.
Ms. Aarti Goyal, Adv.
Cont.P.(C) 524/14 Mr. S. Gowthaman, Adv.
For Respondent(s) Mr. P.P. Rao, Sr. Adv.
Mr. Subramonium Prasad, AAG
Signature Not Verified
Mr. M. Yogesh Kanna, Adv.
Digitally signed by
Vinod Lakhina
Date: 2015.01.17
Mr. J. Janani, Adv.
12:24:14 IST
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
CONTEMPT PETITION (C) NO.488/2014 IN C.A. NO.3342/2014 & CONTEMPT PETITION (C) NO.523/2014 IN C.A. NO.3342/2014 List the matters on 10th February, 2015. Rejoinder affidavit, if any, may be filed in the meantime.
Interim order to continue.
CONTEMPT PETITION (C) NO.D.915/2015 IN C.A. NO.3342/2014 Permission to file contempt petition is granted. Issue notice.
Personal appearance of the alleged contemnor is dispensed with for the present.
Tag with Contempt Petition (C) No.488/2014 in C.A. No.3342/2014.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
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