Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Union of India - Subsection Section 80(5) in State Bank of India General Regulations, 1955 (5)[ The official seal may be used for such purposes as may be determined by the Local Board.] [Substituted by Resn. C.B.S.B.I., dated 29.11.1994 (w.e.f. 15-10-1993).]
