Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Maharashtra - Subsection Section 9A(6) in The Maharashtra National Law University Act, 2014 (6)The Pro-Chancellor shall report to the Chancellor the action taken by him in pursuance of provisions of above sub-sections.]
