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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(8)(b) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(b)make recommendations to the Academic Council in every proposal involving investment or expenditure for which no provisions has been made in the Annual Financial Estimates or which involves expenditure in excess of the amount provided for in the Annual Financia1 Estimates;