Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 85 in The Cess Act, 1880 85. to 90. (Special Provisions for Orissa and Midnapore). - [Repealed by the Cess (Bihar Amendment) Act, 1939 (Bihar Act 2 of 1939)].
