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[Cites 0, Cited by 67] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in The Protection of Children from Sexual Offences Act, 2012

(2)If any question arises in any proceeding before the Special Court whether a person is a child or not, such question shall be determined by the Special Court after satisfying itself about the age of such person and it shall record in writing its reasons for such determination.