Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in Rajasthan Prisoners Open Air Camp Rules, 1972 10. Prisoners families in the camps. - The prisoners can keep their families in the Open Camp with the permission of the Inspector-General of Prisons.
