(2)It extends to the whole of India except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [Substituted by the Adaptation of Laws (No. 3) Order, 1956, for 'Part B States'.] [* *] [The words 'including British Baluchistan' omitted by the Indian Independence (Adaptation of Central Acts and Ordinances) Order, 1948.]
