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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in Rajasthan State Dental Council Rules, 2008

(1)Voting papers cover shall be rejected by the Returning officer, if -
(a)the outer envelope Contains no declaration paper outside the voting paper cover; or
(b)the declaration paper is not the one sent by Returning officer; or
(c)The declaration paper is not signed by the elector; or
(d)the voting paper is placed outside the voting paper cover; or
(e)more than one declaration paper or voting paper cover have been enclosed in one and the same outer envelope.
In each case of rejection, the word 'Rejected' shall be endorsed on the voting paper cover and the declaration paper.