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Calcutta High Court (Appellete Side)

Ct. No. 04 Md. Nawsad Ali vs Ab West Bengal Housing Infrastructure on 10 August, 2022

Author: Harish Tandon

Bench: Harish Tandon

01   10.08.                        MAT 1899 of 2015
     2022

     Ct. No. 04                    Md. Nawsad Ali
                                         Vs.
         ab               West Bengal Housing Infrastructure
                       Development Corporation Ltd. and others.
                                        -------



                         Mr. Anindya Lahiri.
                                       ... for the appellant.

                         Mr. Aviroop Mitra.
                                        ... for the WBHIDCO.



                      This matter is mentioned on the ground that the
                  identical matters involving the similar points are
                  pending before the other Division Bench comprising of
                  Arijit Banerjee and Rai Chattopadhyay, JJ.

In order to avoid the conflicting decision, let this matter be released from this Bench and be placed before the Hon'ble the Chief Justice for appropriate order.

(Harish Tandon, J.) (Shampa Dutt (Paul), J.) 2