Calcutta High Court (Appellete Side)
Ct. No. 04 Md. Nawsad Ali vs Ab West Bengal Housing Infrastructure on 10 August, 2022
Author: Harish Tandon
Bench: Harish Tandon
01 10.08. MAT 1899 of 2015
2022
Ct. No. 04 Md. Nawsad Ali
Vs.
ab West Bengal Housing Infrastructure
Development Corporation Ltd. and others.
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Mr. Anindya Lahiri.
... for the appellant.
Mr. Aviroop Mitra.
... for the WBHIDCO.
This matter is mentioned on the ground that the
identical matters involving the similar points are
pending before the other Division Bench comprising of
Arijit Banerjee and Rai Chattopadhyay, JJ.
In order to avoid the conflicting decision, let this matter be released from this Bench and be placed before the Hon'ble the Chief Justice for appropriate order.
(Harish Tandon, J.) (Shampa Dutt (Paul), J.) 2