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[Cites 0, Cited by 0] [Section 11E(2)] [Section 11E] [Entire Act]

State of Haryana - Subsection

Section 11E(2)(c) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(c)the street or road adjoining the site with their width clearly dimensioned and names, if any, all existing road side trees, lamp posts, or other features or structures likely to affect the approach to the building;