(1)The record of all persons who pass in or out of the jail prescribed by the preceding rule shall be kept in two separate books, namely :-(a)a register of all prisoners with the names of the officers in charge of them; and(b)a register of all other persons.(2)The sufficient description of every article means the name, number or weight, as the case may be, and such other particulars as may be necessary, of all goods, tools, stores or other articles passed into or out of the jail.Note. - The name of the officer in whose charge authorised articles are passed in, or out, with the hour and minute of their passage should be recorded. All entries of persons or articles should be made at the time of their passage and in consecutive order.
